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Supreme Court - Daily Orders

C.I.T. Jaipur Ii vs Jaipur Vidyut Vitaran Nigam Ltd. on 21 July, 2023

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     ITEM NO.1721                         COURT NO.3                  SECTION XV

                             S U P R E M E C O U R T O F I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)             No(s).    16252/2014

     C.I.T. JAIPUR II                                              Petitioner(s)

                                                    VERSUS

     JAIPUR VIDYUT VITARAN NIGAM LTD.                   Respondent(s)
     (Application for withdrawal of SLPs in connected matters only to be
     listed before chamber judge )

     WITH
     SLP(C) No. 9556/2018 (XV)

     SLP(C) No. 6890/2018 (XV)

     SLP(C) No. 6892/2018 (XV)

     SLP(C) No. 8713/2018 (XV)

     Diary No(s). 14208/2018 (XV)
     (IA No. 64141/2018 - CONDONATION OF DELAY IN FILING)
     Diary No(s). 21034/2018 (XV)
     (FOR FOR CONDONATION OF DELAY IN FILING ON IA 81320/2018                FOR
     WITHDRAWAL OF CASE / APPLICATION ON IA 77842/2021
     IA No. 81320/2018 - CONDONATION OF DELAY IN FILING
     IA No. 77842/2021 - WITHDRAWAL OF CASE / APPLICATION)

     Date : 21-07-2023 These petitions were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE MANOJ MISRA
                                   [IN CHAMBER]

     For Petitioner(s)            Mr. Raj Bahadur Yadav, AOR
                                  Mrs. A Deepa, Adv.
                                  Mrs. Anil Katiyar, AOR

     For Respondent(s)            Mr. Ajay Choudhary, AOR

                                  Mr. T. Mahipal, AOR
                                  Mr. Mayank Bughani, Adv.
                                  Mr. Rishabh Kumar Thakur, Adv.
Signature Not Verified
                                  Ms. Surabhi Rana, Adv.
Digitally signed by
Neetu Khajuria
Date: 2023.07.25
10:26:19 IST
Reason:
                                 2


         UPON hearing the counsel the Court made the following
                             O R D E R
I.A. No. 78842 of 2021

By way of this application, the learned counsel for the applicant seeks permission to withdraw the petitions, bearing Nos. as SLP(C) No. 9556 of 2018, SLP(C) No. 6890 of 2018, SLP(C) No. 6892 of 2018, SLP(C) No. 8713 of 2018, SLP(C) Diary No. 14208 of 2018 and SLP(C) Diary No. 21034 of 2018.

Permission granted.

The Interlocutory Application is allowed and the special leave petitions as aforementioned stand dismissed as withdrawn.

     (POOJA SHARMA)                               (R.S. NARAYANAN)
SENIOR PERSONAL ASSISTANT                      ASSISTANT REGISTRAR