Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 520 in The General Rules (Civil), 1957

520. Stationery indents.

- Indents for stationery shall be drawn up for fifteen months from October 1 as prescribed in paragraph 68-A of the U. P. Printing and Stationery Manual by District Judges and Judge, Small Causes Court, Lucknow and submitted to the High Court by July 10 in a form which may be procured from Superintendent, Printing and Stationery, Uttar Pradesh, Allahabad.