Patna High Court - Orders
Mohril Paswan & Ors vs Navneet Prasad Dhandhania & Ors on 5 May, 2016
Author: Mungeshwar Sahoo
Bench: Mungeshwar Sahoo
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.12821 of 2015
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1. Mohril Paswan S/o late Chunchun Paswan.
2. suresh Mandal s/o late tulai Mandal
3. Naresh Paswan S/o late Uchit Paswan
4. Doman Paswan S/o Puran paswan
5. Jai Prakash Das S/o Teni Das All resident of Village -Tatpur Ranga, P.o
Parghari, P.s Sabour, district Bhagalpur.
.... .... Petitioner/s
Versus
1. Navneet Prasad Dhandhania
2. Atul Kumar Dhandhania Both sons of late mahabir Pd. Dhandhania
3. Sanjay kumar Dhandhania s/o late Banshidhar Dhandhania
4. Smt. Ansuiya Devi D/o late Banshidhar Dhandhania
5. Shankar Prasad Dhandhania s/o late Banshidhar Dhandhania
6. Bishambhar Pd. Dhandhania Son of late Hari Pd. Dhandhania
7. Nawal Kishore Dhandhania Son of Hari Pd. Dhandhania
8. Arun Kumar Dhandhania S/o of Sheo Pd. Dhandhania
9. Alok kumar Dhandhania Son of sheo Prasad Dhandhania
10. Deoki Nandan Dhandhani Son of sheo Prasad Dhandhania
11. Om Prakash Dhandhania S/o late Kedar nath Dhandhania
12. Raj Kumar Dhandhania S/o late Kedar Naath Dhandhania
13. Dilip kumar Dhandhania Son of late kedar Nath Dhandhania all
resident of Mohalla- Sujaganj Bazar, Po Sujaganj, Bhagalpur P.s Kotwali
District Bhagalpur.
14. Smt. Renu Devi D/o late Nagendra Pd.Singh
15. Smt. Dulari Devi W/o Late Nagendra Pd.Singh
16. Jawahar Pd. Singh S/o late Satya Narayan Singh All three (14 to 16 ) are
resident of Village +P.o. Pargahari,Ps. Sabour, District Bhagalpur.
17. Raj Bahadur Singh s/o late Late Jugal Pd. Singh resident of Village
chhathar,Po & P.s Shambhuganj, district Patna.
18. Rampari Devi W/o late Anandi Rabidas (A), Ajay Ravidas, (B) Bijay
Ravidas ,both (A &B) son of late Anandi Ravidas
19. Shambhu Rabidas
20. Murli Rabidas both (19 & 20) sons of Bishnudeo Ravidas
21. Gajadhar Paswan S/o late Baiju paswan.
22. Shambhu Paswan (A) chhathu Paswan,(B), Sanjay Paswan ,All three
sons(22 to 22B) sons of late Sukdeo Paswan.
23. Hari Kishore paswan (A) Anil Paswan , both (23 & 23A) sons of late
Basudeo Paswan.
24. Mostt. Of Babulal Paswan.
25. Bishun Paswan@Collector Paswan.
26. Babulal Ravidas S/o Hire Ravidas
27. Rohin Ravidas S/o Bisu Ravidas
28. Sita Devi D/o Ramdhani Paswan
29. Bechan Raividas
30. Sudam Ravidas both (29 & 30) sons of Munai @Muhril Ravidas.
31. parichhan Paswan S/o late Singheshwar Paswan.
32. Bhushan Paswan S/o late Bikaw Paswan.
33. Bhagwat Mandal S.o late Shaldeo mandal
Patna High Court CWJC No.12821 of 2015 (2) dt.05-05-2016
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34. Shaligram Ravidas (A) Kanhai Ravidas, (B), Arun Ravidas, all three
(34, A & B) sons of Late Sukhdeo Ravidas
35. Prakash Rabidas S/o Jageshwar Ravidas null
36. Naresh Rabidas S/o Munai Ravidas.
37. Mostt. Jitni Devi w/o late Bhuskari Rabidas (A) Suresh Ravidas,S/o
Late Bhuskari Ravidas null
38. Lutan Rabidas s/o Kunai Rabidas All resident of Village- Tatpur
Ranga, Po Parghari,P.s Sabour, District Bhagalpur.
39. Smt. Manju Devi W/o Sri Brhmdeo Mandal resident of Village- Sabour
tola Babupur, P.s Sabour, District Bhagalpur.
40. Manoj Yadav
41. Subalak Yadav both (40 & 41) sons of Baij Nath Yadav resident of
Village -Ali Nagar, Parghari,P.s Sabour, District Bhagalpur.
42. Chamak Lal Mandal S/o late Dhuri Mandal resident of Village- Rani
talaw, P.s Zeromile(Barari) District Bhagalpur.
43. Bambam Pandit s/o late Chandeshwar Pandit resident of Village
Mansarpur,ps. Sabour District Bhagalpur.
44. Sri Lal Paswan s/o late Chunchun Paswan
45. Jagdish Paswan Son of late chunchun Paswan.
46. Upendra mandal son of late tuali Mandal.
47. Bongi Devi W/o Biro Mandal (A) Ashok Mandal , (B) Chandan Mandal
, Both (A &B) sons of Late Ganesh mandal
48. Radhe Mandal S/o late manchan Mandal
49. Parmanand Mandal , (A), Ram Swarup Mandal, (B), sipahi Mandal, (C),
Police Mandal, (D), Manoj Mandal, all sons of late Ganesh Mandal
50. Baleshwar Mandal, S/o late Sikoli Mandal, (A), Kali charan Mandal
,Son of late sikoli Mandal, (B), Bongia Devi, D/o son of Sikoli
Mandal@late triloki Mandal
51. Dhobi Ravidas S/o late Jagarnath Ravidas
52. Prakash Paswan S/o late Uchit Paswan.
53. Bajrangi Paswan S/o late uchit Paswan.
54. Shiv Shankar Paswan Son of late Uchit Paswan.
55. Bipin Paswan S/o late Posan Paswan. (A) Tetar Paswan, S/o late Posan
Paswan.
56. Tulsi Ravidas S/o late Ramdhani Ravidas.
57. Jugal Raividas S/o late Baldeo Rabidas.
58. Gopal Rabidas S/o late Sahdeo Rabidas.
59. Most. Surit Devi w/o late Puran Paswan.
60. Suresh Paswan S/o late Parsadi Paswan.
61. Rango Rabidas S/o Karu Rabidas.
62. Nageshwar Rabidas S/o late Ganga Rabidas.
63. Dayawati Devi D/o late Govind Rabidas.
64. Kailash Das S/o Jasso Ravidas.(A), Bilash Das , Son of Jasso Rabidas.
65. Jogendra Rabidas Son of late Jageshwar Ravidas.
66. Suresh Rabidas Son of late Jageshwar Ravidas.
67. Parmanand Rabidas Son of late Jageshwar Ravidas.
68. Buneshwar Ravidas S/o of Mishri Rabidas. null
69. Bibhishan Paswan S/o late Singheshwar Paswan.
70. Dharichchan Paswan S/o late Singheshwar Paswan.
71. Prayag Paswan son of Singheshwar Paswan.
72. Mostt. Bhagao devi w/o late jangali Paswan (A), Suresh Paswan W/o
Late Jangali Paswan. (B), Ashok Paswan S/o of late Jangali Paswan, (C),
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Anandi Paswan ,s/o of late Jangali Paswan.
73. Sita Rabidas S/o Anarshi Rabidas. all resident of village-Tatpur Ranga,
P.s Sabour, District Bhagalpur.
74. Rukiya Devi@Mira Devi W/o ghoko Ravidas Resident ofVillage -
lailakh,P.o Mamalkah,P.s sabour Dsitrict Bhagalpur. at present Village
Tatpur Ranga, P.o Praghari, ps. Sabour, district Bhagalpur.
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Manohar Prasad Singh
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE MUNGESHWAR
SAHOO
ORAL ORDER
2 05-05-2016Mr. Manohar Prasad Singh, learned counsel for the petitioner.
The court below by the impugned order dated 14.07.2015 passed in Title Suit No. 144 of 1997 only has allowed the Intervention Application filed by the interveners/respondents under Order 1 Rule 10 of the Code of Civil Procedure on the ground that they are purchaser from the defendant during the pendency of the suit.
The order passed by the court below is supported by the judgment of Hon'ble Supreme Court A.I.R. 2005, Supreme Court 2209. Therefore, I find no reason to interfere with the impugned order.
Accordingly, this writ application is dismissed.
(Mungeshwar Sahoo, J) siddharth/-
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