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[Cites 0, Cited by 0] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(d) in The Prevention of Money-Laundering Act, 2002

(d)[ members of the recognised stock exchange referred to in clause (j) of section 2 and the officers of the stock exchanges recognised under section 4 of the Securities Contracts (Regulation) Act, 1956;] [Substituted by Act No. 2 OF 2013]