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[Cites 0, Cited by 0] [Section 159(3)] [Section 159] [Entire Act]

State of Rajasthan - Subsection

Section 159(3)(xv) in Rajasthan Municipalities Act, 2009

(xv)the relocation of the population or industry from over populated and industrially congested areas and indicating the density of population or the congested areas and indicating the density of population or the concentration of industry to be allowed in the area;