Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 26 in Maharaja Ranjit Singh State Technical University Act, 2014

26. Communication of resolution to the State Government.

- Every resolution passed by the University shall be communicated to the State Government within a period of thirty days from the date of passing such resolution.