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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(2)(vii) in Rajasthan Land Revenue (Allotment of Land for Setting up of Wind Farm) Rules, 2006

(vii)land other than Government land shall be procured by the Developer at his own cost and permission shall be sought for establishment of Wind Energy Farm from appropriate authorities in accordance with law.