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Supreme Court - Daily Orders

T K Surendran vs P Najima Bindu on 28 November, 2016

Bench: R.K. Agrawal, R. Banumathi

     ITEM NO.28                          COURT NO.11                 SECTION XIA

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)....../2016
                                            (CC No.22217/2016)

     (Arising out of impugned final judgment and order dated 23/07/2014
     in RP No. 2/2014 passed by the High Court of Kerala at Ernakulam)

     T K SURENDRAN                                                   Petitioner(s)

                                                VERSUS

     P NAJIMA BINDU                                     Respondent(s)
     (With appln. (s) for c/delay in filing SLP and office report)


     Date : 28/11/2016 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE R.K. AGRAWAL
                         HON'BLE MRS. JUSTICE R. BANUMATHI

     For Petitioner(s)             Mr. Jai Wadhwa,Adv.
                                   Dr. Sushil Balwada,Adv. (SCLSC)


     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Issue notice on the application for condonation of delay as well as on the special leave petition.





                (Anita Malhotra)                               (Saroj Kumari Gaur)
                  Court Master                                     Court Master




Signature Not Verified

Digitally signed by
ANITA MALHOTRA
Date: 2016.11.29
17:32:24 IST
Reason: