Supreme Court - Daily Orders
T K Surendran vs P Najima Bindu on 28 November, 2016
Bench: R.K. Agrawal, R. Banumathi
ITEM NO.28 COURT NO.11 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....../2016
(CC No.22217/2016)
(Arising out of impugned final judgment and order dated 23/07/2014
in RP No. 2/2014 passed by the High Court of Kerala at Ernakulam)
T K SURENDRAN Petitioner(s)
VERSUS
P NAJIMA BINDU Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 28/11/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Jai Wadhwa,Adv.
Dr. Sushil Balwada,Adv. (SCLSC)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the application for condonation of delay as well as on the special leave petition.
(Anita Malhotra) (Saroj Kumari Gaur)
Court Master Court Master
Signature Not Verified
Digitally signed by
ANITA MALHOTRA
Date: 2016.11.29
17:32:24 IST
Reason: