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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Punjab - Subsection

Section 54(1)(ii) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(ii)Every officer is expected to exercise the same vigilance in respect of the expenditure incurred out of the Fund as a person of ordinary prudence would exercise in respect of expenditure of his own money.