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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2) in The Rajasthan Colonisation (Bhakra Project Government Land Allotment and Sale) Rules, 1955

(2)All leases given under Grow More Food and Fodder campaign or for any other specific purpose, if their term has expired or the land granted has not been wholly cultivated or put to use to full extent for the specific purpose for which the lease was granted; and