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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Kerala - Subsection

Section 15(1)(ii) in Kerala Factories Rules, 1957

(ii)as respects factories or parts of factories specified in Part B of the said Schedule to workroom in which the amount of cubic space allowed for every person employed in the room is less than [70 cubic metre] [Substituted for '2500 cubic feet' by SRO No. 1149/2001, dated 28/12/2001.];