Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act] State of Himachal Pradesh - Subsection Section 18(1)(a) in Himachal Pradesh General Sales Tax Act, 1968 (a)if the amount of tax, penalty or interest so paid is in excess of the amount due from him under this Act; or