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[Cites 0, Cited by 1] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(11) in The Gujarat Secondary and Higher Secondary Education Act, 1972

(11)to prescribe the standards, including qualifications, for appointment of the staff of a registered school and the standard requirements in respect of building, laboratory library, furniture, equipment, stationery and other articles for conducting registered schools;