Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 243ZQ(2)] [Section 243ZQ] [Entire Act]

Union of India - Subsection

Section 243ZQ(2)(e) in Constitution of India, 1950

(e)whoever, before, during or after the election of members of the board or office bearers, adopts any corrupt practice.