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Delhi High Court - Orders

M/S Online Micro Services Pvt. Ltd vs One Culture Pvt. Ltd. And Ors on 12 April, 2021

Author: Mukta Gupta

Bench: Mukta Gupta

$~29
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+      TR.P.(CRL.) 29/2021
       M/S ONLINE MICRO SERVICES PVT. LTD.                    ..... Petitioner
                Represented by: None.

                            versus

       ONE CULTURE PVT. LTD. AND ORS.                         ..... Respondents
               Represented by: None.
       CORAM:
       HON'BLE MS. JUSTICE MUKTA GUPTA
                            ORDER

% 12.04.2021 The hearing has been conducted through Video Conferencing.

1. This is a fresh transfer petition seeking transfer of complaint case No.5169/2020.

2. Despite pass-over none appears on behalf of the petitioner.

3. In the interest of justice, list on 9th July, 2021.

4. Order be uploaded on the website of this Court.

MUKTA GUPTA, J.

APRIL 12, 2021 'vn' Signature Not Verified Digitally Signed By:JUSTICE TR.P. (CRL.) 29/2021 PageGUPTA MUKTA 1 of 1 Signing Date:12.04.2021 16:46:51