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Delhi High Court - Orders

Australia And New Zealand Banking Group ... vs Tulip Telecom Ltd on 27 April, 2022

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                          $~71 (Company)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CO.PET. 395/2012
                                AUSTRALIA AND NEW ZEALAND
                                BANKING GROUP LTD                           ..... Petitioner
                                                 Through: Ms. Yashi Mishra, Adv.
                                                         Versus
                                TULIP TELECOM LTD                           ..... Respondent
                                                 Through:   Mr. Rajesh Kumar, Adv. for EPFO.
                                CORAM:
                                HON'BLE MR. JUSTICE VIBHU BAKHRU
                                                 ORDER

% 27.04.2022

1. The matter could not be taken up due to paucity of time.

2. List on 14.09.2022.

COURT MASTER APRIL 27, 2022 'gsr' Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:29.04.2022