Delhi High Court - Orders
Australia And New Zealand Banking Group ... vs Tulip Telecom Ltd on 27 April, 2022
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~71 (Company)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 395/2012
AUSTRALIA AND NEW ZEALAND
BANKING GROUP LTD ..... Petitioner
Through: Ms. Yashi Mishra, Adv.
Versus
TULIP TELECOM LTD ..... Respondent
Through: Mr. Rajesh Kumar, Adv. for EPFO.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 27.04.2022
1. The matter could not be taken up due to paucity of time.
2. List on 14.09.2022.
COURT MASTER APRIL 27, 2022 'gsr' Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:29.04.2022