Supreme Court - Daily Orders
Vandana Saxena vs Rohit Saxena on 25 October, 2016
Bench: Pinaki Chandra Ghose, Ashok Bhushan
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
TRANSFER PETITION (CIVIL) NO. 372/2016
VANDANA SAXENA PETITIONER(S)
VERSUS
ROHIT SAXENA RESPONDENT(S)
O R D E R
When the matter was called out, nobody appeared on behalf of the petitioner.
This transfer petition is filed under Section 25 of the Code of Civil Procedure filed by the petitioner (the wife) seeking transfer of Suit No. 537 of 2013 titled as “Rohit Saxena” Vs. “Smt. Vandana Saxena” pending before the Principal Judge, Family Court, Jhansi, U.P to the competent Family Court, Valsad Gujarat.
After having gone through the Transfer Petition, we deem it fit and proper to transfer Suit No. 537 of 2013 titled as “Rohit Saxena” Vs. “Smt. Vandana Saxena” pending before the Principal Judge, Family Court, Jhansi, U.P. to the competent Family Court, Valsad Gujarat.
Accordingly, the Transfer Petition is allowed in the afore-stated terms.
....…..............J.
(PINAKI CHANDRA GHOSE)
Signature Not Verified
Digitally signed by
SONALI SAUND
Date: 2016.10.28
.…..................J.
17:34:36 IST
Reason: (ASHOK BHUSHAN)
NEW DELHI
OCTOBER 25, 2016
ITEM NO.36 COURT NO.7 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 372/2016
VANDANA SAXENA Petitioner(s)
VERSUS
ROHIT SAXENA Respondent(s)
(with appln. (s) for exemption from filing O.T. and stay and office report) Date : 25/10/2016 This petition was called on for hearing today. CORAM : HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE HON'BLE MR. JUSTICE ASHOK BHUSHAN For Petitioner(s) Mr. Santosh Kumar Tripathi,Adv.(Not Present) For Respondent(s) Mr. Devashish Bharuka,Adv.
UPON hearing the counsel the Court made the following O R D E R When the matter was called out, nobody appeared on behalf of the petitioner.
The Transfer Petition is allowed in terms of the signed order.
(SONALI SAUND) (SNEH LATA SHARMA)
SR.P.A COURT MASTER
(Signed order is placed on the file)