Delhi High Court - Orders
Krishna Devi vs State (Govt. Of Ncvt Of Delhi) & Anr on 11 September, 2023
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 4793/2019
KRISHNA DEVI ..... Petitioner
Through: None.
versus
STATE (GOVT. OF NCVT OF DELHI) & ANR. ..... Respondents
Through: Mr. Utkarsh, APP for the State
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 11.09.2023 [In terms of notification No. 82/G-4/Genl.-I/DHC dated 01.09.2023, 8th September was declared holiday on account of G-20 Summit and the case is taken up today]
1. The report on the notice issued to the respondent no. 3 is still awaited.
2. None is present on behalf of the petitioner when the case is called for hearing at about 01:20PM.
3. List on 28.11.2023.
DR. SUDHIR KUMAR JAIN, J SEPTEMBER 11, 2023 sk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 18:13:05