Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(11) in Rules for the Election of Members including the President and the Vice-President of the Rajasthan Pharmacy Council and the Members of the executive committee of the said council, 1968

(11)the counting of votes shall take place on the date and at the time and place fixed in the notification under rule 2 or on such other subsequent date, as may be fixed in this behalf by the Returning Officer and the Returning Officer shall be present at the time of the counting of votes;