Jammu & Kashmir High Court - Srinagar Bench
M/S Mehboob-Ul-Alam Public Middle ... vs Union Territory Of Jk & Ors on 5 June, 2023
Author: Tashi Rabstan
Bench: Tashi Rabstan
Serial No. 143
Supplementary-1 Cause List
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP (C) No. 1405/2023
CM No. 3290/2023
M/s Mehboob-ul-Alam Public Middle School, Lassipora, Pulwama
... Petitioner(s)
Through: -
Mr M. S. Reshi, Advocate.
V/s
Union Territory of JK & Ors.
... Respondent(s)
CORAM:
Hon'ble Mr Justice Tashi Rabstan, Judge.
(ORDER) 05.06.2023 Heard Mr M. S. Reshi, learned Counsel for the Petitioner.
Notice in the main Petition as well as in the connected CM, returnable on or before the next date of hearing.
List on 14th of August, 2023.
Meanwhile, the Respondents are directed to consider the application stated to have been filed by the Petitioner on 6 th of April, 2023 for extension of affiliation (recognition) with respect to Petitioner-School, namely, M/s Mehboob-ul-Alam Public Middle School, Lassipora, Pulwama, of course, in accordance with rules governing the subject.
(Tashi Rabstan) Judge SRINAGAR June 5th, 2023 "TAHIR"