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[Cites 0, Cited by 0] [Section 57] [Entire Act]

Union of India - Subsection

Section 57(1) in Aircraft Rules, 1937

(1)Every aircraft shall be fitted and equipped with the instrument and equipment including radio apparatus and special equipment as [may be specified by the Director-General] [Substituted by Notification No. G.S.R. 721(E), dated 23.6.2017 (w.e.f. 23.3.1937).] according to the use and circumstances under which the flight is to be conducted.