Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Punjab - Subsection Section 31(5) in Punjab Self-Supporting Co-operative Societies Act, 2006 (5)Any addition or deletion of members shall be communicated to the Registrar within a period of thirty days from the date of making such addition or deletion.
