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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(2) in Arunachal Pradesh Forest (Removal of Timber) Regulation Act, 1983

(2)Words and expressions used, but not defined in this Act and defined in the Assam Forest Regulations, 1891 as applied in Arunachal Pradesh shall have the meanings respectively assigned to them in that Regulation.