Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(1)(x) in The M.P. Rajya Beej Evam Farm Vikas Nigam Adhiniyam, 1980

(x)two Directors having practical experience in respect of organisation, management of Farms and production and marketing of seeds to be nominated by the State Government.