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[Cites 0, Cited by 2] [Section 4(2)] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(2)(a) in THE KARNATAKA EPIDEMIC DISEASES ACT, 2020.

(a)to prohibit any usage or act which the Government considers sufficient to spread or transmit epidemic diseases from person to person in any gathering, celebration, worship or other such activities within the State;