Supreme Court - Daily Orders
Anvar P.V. vs P.K.Basheer . on 27 August, 2014
Author: Rohinton Fali Nariman
Bench: Rohinton Fali Nariman
ITEM NO.107 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4226/2012
ANVAR P.V. Appellant(s)
VERSUS
P.K.BASHEER & ORS. Respondent(s)
(with office report)
Date : 27/08/2014 This appeal was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Appellant(s) Mr. Vivek Chib, Adv.
Mr. Asif Ahmed, Adv.
Mr. Neeraj Shekhar ,Adv.
For Respondent(s) Mr. Kapil Sibal, Sr. Adv.
Mr. Haris Beeran, Adv.
Mrs. Mushtaq Salim, Adv.
Mr. Radha Shyam Jena,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Arguments of Mr. Vivek Chib, learned counsel for the appellant heard in part.
For further arguments, list the matter on 28.8.2014.
(PARDEEP KUMAR) (RENU DIWAN)
AR-cum-PS COURT MASTER
Signature Not Verified
Digitally signed by
Pardeep Kumar
Date: 2014.08.29
17:38:58 SAST
Reason: