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State of Maharashtra - Section

Section 78 in Maharashtra Land Revenue Code, 1966

78. Reduction, suspension or remission of land revenue.

- Notwithstanding anything contained in this Code, the State Government may, in accordance with the rules or special orders made in this behalf, grant reduction, suspension or remission in whole or in part of land revenue in any area in any year due to failure of crops, floods, or any other natural calamity or for any reason whatsoever.