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Punjab-Haryana High Court

Indian Metals & Ferro Alloys Ltd vs Haryana Steel And Alloys Ltd on 2 December, 2014

Author: Rajesh Bindal

Bench: Rajesh Bindal

                                IN THE HIGH COURT OF PUNJAB AND HARYANA
                                             AT CHANDIGARH

                                                    Company Petition. No.92 of 1999 (O&M)
                                                    Date of Decision : 02.12.2014

              Indian Metals & Ferro Alloys Limited

                                                                                 ....Petitioner
                           versus

              M/s Haryana Steel & Alloys Limited

                                                                                ...Respondent


              Coram:              Hon'ble Mr. Justice Rajesh Bindal


              Present:            Mr. Lalit Thakur, Advocate,
                                  for the petitioner.

                                  Mr. Nikhil Thakur, Advocate
                                  for respondent.

                                                    ****

              Rajesh Bindal, J.

The learned counsel for the respondent submitted that the amount due to the petitioner has been paid.

In view of the above submission made by the learned counsel for the respondent, nothing survives in the present petition.

The same is dismissed as infructuous.

(Rajesh Bindal) Judge 02.12.2014 sachin SACHIN SHARMA 2014.12.05 15:49 I attest to the accuracy and authenticity of this document Chandigarh