Punjab-Haryana High Court
Indian Metals & Ferro Alloys Ltd vs Haryana Steel And Alloys Ltd on 2 December, 2014
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Company Petition. No.92 of 1999 (O&M)
Date of Decision : 02.12.2014
Indian Metals & Ferro Alloys Limited
....Petitioner
versus
M/s Haryana Steel & Alloys Limited
...Respondent
Coram: Hon'ble Mr. Justice Rajesh Bindal
Present: Mr. Lalit Thakur, Advocate,
for the petitioner.
Mr. Nikhil Thakur, Advocate
for respondent.
****
Rajesh Bindal, J.
The learned counsel for the respondent submitted that the amount due to the petitioner has been paid.
In view of the above submission made by the learned counsel for the respondent, nothing survives in the present petition.
The same is dismissed as infructuous.
(Rajesh Bindal) Judge 02.12.2014 sachin SACHIN SHARMA 2014.12.05 15:49 I attest to the accuracy and authenticity of this document Chandigarh