Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(3) in Bihar Preservation and Improvement of Animals Rules, 1960

(3)While conducting the post-mortem examination in a village, the Veterinary Officer shall take all proper precaution against the possible spread of further infection due to the opening of the carcass and as a safeguard against this, he shall get the carcass buried six feet deep in the ground with the assistance of the owner, the village headman or others so that dogs or other animals may not dig it up.