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[Cites 0, Cited by 1] [Section 44(1)] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(1)(e) in Cantonments Act, 1924

(e)the appointment of committees for any purpose and the determination of all matters relating to the constitution and procedure of such committees, and the delegation to such committees, subject to any conditions which the Board thinks fit to impose, of any of the powers or duties of the Board under this Act other than a power to make regulations or bye-laws.