Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(a) in Hyderabad Horse Racing and Betting Tax Rules, 1949 (a)[ "Regulation" means the Hyderabad Horse Racing and Betting Tax Regulation, 1358F.] [Substituted by G.O.Ms.No. 2328, Revenue dated 28-11-1960.]
