Section 136 in U.P. Zila Panchayats Service Rules, 1970
136.
The allowance for the journey undertaken on account of transfer shall be admissible on the rate admissible to a Government servant drawing equivalent salary and will be drawn from the District Funds of the [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.] whereto the employee may have been transferred.
