Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] UT Ladakh - Subsection Section 19(iv) in Ladakh Autonomous Hill Development Councils Act, 1997 (iv)has acquired such financial or other interests as is likely to affect prejudicially his functions as a member.
