Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(1) in Punjab Water Supply and Sewerage Board (Conduct of Business) Rules 1980

(1)A meeting of the Board shall normally be held during office hours at the headquarters of the Board or at such other place in the State of Punjab as the Chairman may decide.