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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(o) in The Bihar Apartment Ownership Act, 2006

(o)"Local Authority" means Municipality, Municipal Corporation or Regional Development Authority or any other area so notified by the Government or constituted under the Bihar Regional Development Authority Act, 1981; The Bihar & Orissa Municipal Act, 1922 and the Patna Municipal Corporation Act, 1951; as amended time to time;