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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Sikkim - Subsection

Section 8(1)(q) in Eastern Institute for Integrated Learning in Management University, Sikkim Act, 2006

(q)to do all such other acts or things whether incidental to the powers aforesaid or not, as may be necessary to further the objects of the University ;