Delhi High Court - Orders
Shri Ramesh Chander Goel (Deceased) ... vs Sh. Radha Raman Goel (Deceased) Through ... on 18 March, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 181/2023 & CM APPL. 10945/2023 & CM APPL. 10946/2023
& CM APPL. 6466/2024
SHRI RAMESH CHANDER GOEL (DECEASED) THROUGH
LRS ..... Appellant
Through: Mr. Alok Kumar, Sr. Advocate with
Ms. Manisha A. Narain, Mr. Amit Kr.
Singh, Mr. Varun Maheshwari and
Mr. Manan Soni, Advocates
versus
SH. RADHA RAMAN GOEL (DECEASED) THROUGH LRS &
ORS. ..... Respondents
Through: Ms. Sapna Chauhan, Advocate for
DDA
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 18.03.2024 List on 22nd July, 2024.
Meanwhile, the parties are directed to file written arguments along with the convenience compilation of documents.
CHANDRA DHARI SINGH, J MARCH 18, 2024 gs/av Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/03/2024 at 23:23:44