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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Assam - Subsection

Section 25(2)(b) in Assam Panchayat Act, 1994

(b)a fee for providing sanitary arrangement at such places of workshop or pilgrimage fairs and melas within its jurisdiction as may be specified by the Government;