Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 174(1)] [Section 174] [Entire Act]

State of Punjab - Subsection

Section 174(1)(iii) in The Punjab Goods and Services Tax Act, 2017

(iii)The Punjab Entertainment Duty Act, 1955 (Punjab Act No 16 of 1955);