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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Rajasthan - Subsection

Section 84(9) in Rajasthan Panchayati Raj Act, 1994

(9)The Chief Planning Officer shall advise the Zila Parishad in matter of plan formulation and shall be responsible for all matters relating to planning of the Zila Parishad including the preparation of plans of economic development and social justice and annual plan of the district.