Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 74] [Entire Act]

Union of India - Subsection

Section 74(2) in THE MAJOR PORT AUTHORITIES ACT, 2021

(2)Every order made under this section shall be laid, as soon as may be after it is made, before each House of Parliament.