Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Haryana - Subsection Section 15(e) in The Punjab Land Revenue Rules (e)[ the strength and importance of the community from which selection of a headmen is to be made ;] [Added by Punjab Government notification No. 1069-R, dated the 22nd October, 1945.]
