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[Cites 0, Cited by 0] [Section 8B(3)] [Section 8B] [Entire Act]

State of West Bengal - Subsection

Section 8B(3)(g) in The West Bengal Scheduled Castes And Scheduled Tribes (Identification) Act, 1994

(g)to do such other things and perform such other acts not inconsistent with the provisions of this Act as may appear to be necessary or expedient for the proper conduct of its function, or which may be prescribed.]