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State of Uttar Pradesh - Section

Section 187 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

187. Power to remove accidental obstructions.

- When a private house, wall or other erection or anything fixed thereto or a tree shall fall down and obstruct a public drain or encumber a street, the Kshettra Panchayat may remove such obstruction or encumbrance at the expense of the owner of the same and may recover such expense in the manner provided by Chapter VIII, or may, by notice, require the owner to remove the same within a time to be specified in the notice.