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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(7) in Ramchandra Chandravansi University Act, 2018

(7)The university shall compulsorily place in the public domain every information in relation to the University which would be of interest to the students and other stakeholders inter alia, including the courses offered , number of seats under different categories, fees and other charges, facilities and amenities offered, faculty in place and such other relevant information.