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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(5)(i) in Telangana Vaidya Vidhana Parishad Act, 1986

(i)to plan, construct and maintain commercial complexes, paying wards, and providing diagnostic services and treatment on payment basis and utilise the receipts for the improvement of the hospital and dispensary;