Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] British India - Section Section 8 in The Vaccination Act, 1880 8. Private vaccinators. The 3 Commissioner] may by written licence authorize private vaccinators to perform vaccination in any vaccination- circle, and may suspend or cancel any such licence.
