Madhya Pradesh High Court
Akshay Jain vs The State Of Madhya Pradesh on 12 September, 2024
Author: Prem Narayan Singh
Bench: Prem Narayan Singh
1 MCRC-38627-2024 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 38627 of 2024 (AKSHAY JAIN AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 12-09-2024 Shri Mehul Verma, Advocate for the applicant.
Shri Romil Verma, GA appearing on behalf of Advocate General.
As prayed by learned counsel for the petitioner, list the matter after eight weeks.
(PREM NARAYAN SINGH) JUDGE girish Signature Not Verified Signed by: GIRISH CHANDRA KUSHWAHA Signing time: 13-09-2024 17:56:53