Delhi High Court - Orders
M/S Integrated Project Logistics ... vs Shri Virender Singh Khati on 22 September, 2022
Author: Sachin Datta
Bench: Sachin Datta
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 274/2022
M/S INTEGRATED PROJECT LOGISTICS PRIVATE LIMITED
THROUGH MR. MANOJ ROY DIRECTOR ..... Petitioner
Through: Mr. Sanjay Bansal, Advocate.
versus
SHRI VIRENDER SINGH KHATI ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 22.09.2022 Hon'ble Judge is not holding the Court today. List on 02.02.2023.
BY ORDER COURT MASTER SEPTEMBER 22, 2022 Signature Not Verified Digitally Signed By:ANU KAPOOR Signing Date:23.09.2022 15:57:37