Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 136] [Entire Act] State of Chattisgarh - Subsection Section 136(g) in The Chhattisgarh Municipal Corporation Act, 1956 (g)buildings and lands owned by freedom lighters, retired members of Defence Services and their widows during their life time if they are exempted from income tax;
